Section 6(4)(b) in Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015

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State of Jammu-Kashmir - Subsection

Section 6(4)(b) in Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015

(b)may be renewed from time to time after the expiry of three years, for a further period of three years on payment of such fee as may be prescribed but which shall not be less than the fees specified under clause (e) of sub-section (2) of section 6 ; and

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State of Jammu-Kashmir - Subsection

Section 6(4)(b) in Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015