Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 49] [Entire Act] State of Maharashtra - Subsection Section 49(6) in The Maharashtra Regional and Town Planning Act, 1966 (6)[* * * * * * * * * *] [Sub-section (6) was deleted by Maharashtra 6 of 1976, Section 20.]
