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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(6)(vii) in Rajasthan Land Revenue (Allotment of Land for Setting up of Wind Farm) Rules, 2006

(vii)the State Government shall not be liable for any dispute arising between the lessee and sub-Lessee; and