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State of Odisha - Section

Section 13 in Rules Relating to Staff of the Orissa State Bar Council

13.

The minimum qualification for a Senior Clerk shall be as under :
(i)He shall be a Graduate in Arts, Commerce, Science or law.
(ii)He may preferably have experience of three years office work in any public office.
(iii)He shall not be below 25 years of age and above 35 years of age. Provided that the qualification required for a Senior Clerk may be relaxed by the Bar Council in suitable cases.