Section 154(2)(iii) in The Orissa Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 154(2)] [Section 154] [Entire Act]

State of Odisha - Subsection

Section 154(2)(iii) in The Orissa Motor Vehicles Rules, 1993

(iii)In case the design is not found satisfactory the Technical Officer shall advise the applicant to that effect and recommend such changes in design as may be required to make the trailer suitable for the desired load:

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State of Odisha - Subsection

Section 154(2)(iii) in The Orissa Motor Vehicles Rules, 1993