Bombay High Court
Balaji @ Balu Whitener S/O. Baliram ... vs The State Of Maharashtra on 27 August, 2019
Author: K.K. Sonawane
Bench: T.V. Nalawade, K.K. Sonawane
963-CrApl-320-16.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPEAL NO.320 OF 2016
BALAJI @ BALU WHITENER S/O. BALIRAM SOLANKE
VERSUS
THE STATE OF MAHARASHTRA
...
Advocate for Appellant : Shri Sachin S. Panale
APP for Respondent - State : Shri D. R. Kale
...
CORAM : T.V. NALAWADE &
K.K. SONAWANE, JJ.
DATE : 27th AUGUST, 2019. PER COURT :
It appears that the order made by this Court on 09-08-2019, to call case papers, in respect of deceased, prepared by the Civil Hospital, Nanded, is not yet complied. Stand over to 9-9-2019.
(K.K. SONAWANE, J.) (T.V. NALAWADE, J.) SVH 1 of 1 ::: Uploaded on - 29/08/2019 ::: Downloaded on - 29/08/2019 23:13:31 :::