Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 21 in Tamil Nadu Heritage Commission Act, 2012

21. Returns and information.

- The Commission shall furnish to the Government such returns or other information with respect to its fund or activities as the Government, may, from time to time require.