Allahabad High Court
Smt. Manju Lata Singh vs Sri Rakesh Kumar Mishra, D.M., Amethi ... on 19 January, 2023
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- CONTEMPT APPLICATION (CIVIL) No. - 134 of 2023 Applicant :- Smt. Manju Lata Singh Opposite Party :- Sri Rakesh Kumar Mishra, D.M., Amethi And Another Counsel for Applicant :- Meenakshi Singh Parihar Hon'ble Rajnish Kumar,J.
Ms.Meenakshi Singh Parihar, learned counsel for the applicant submits that on account of some incurable defects this contempt application may be dismissed as not pressed with liberty to file a fresh.
The contempt application is, accordingly, dismissed as not pressed with the liberty as aforesaid.
......................................(Rajnish Kumar,J.) Order Date :- 19.1.2023 Banswar