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Allahabad High Court

Smt. Manju Lata Singh vs Sri Rakesh Kumar Mishra, D.M., Amethi ... on 19 January, 2023

Author: Rajnish Kumar

Bench: Rajnish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 134 of 2023
 

 
Applicant :- Smt. Manju Lata Singh
 
Opposite Party :- Sri Rakesh Kumar Mishra, D.M., Amethi And Another
 
Counsel for Applicant :- Meenakshi Singh Parihar
 

 
Hon'ble Rajnish Kumar,J.
 

Ms.Meenakshi Singh Parihar, learned counsel for the applicant submits that on account of some incurable defects this contempt application may be dismissed as not pressed with liberty to file a fresh.

The contempt application is, accordingly, dismissed as not pressed with the liberty as aforesaid.

......................................(Rajnish Kumar,J.) Order Date :- 19.1.2023 Banswar