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[Cites 0, Cited by 0] [Section 70(6)] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(6)(a) in West Bengal Municipal (Building) Rules, 2007

(a)in every part be at least 2.4 metres in height from the floor to the underside of the roof slab or beam soffit or ceiling or any false roofing;