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[Cites 0, Cited by 0] [Section 6(13)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(13)(b) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987

(b)Laboratory:- There shall be separate laboratory for conducting experiments/practicals in Chemistry, Physics, Botany, Zoology, etc., subjects.