Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] Union of India - Subsection Section 9(2)(i) in Farmers' Produce Trade and Commerce (Promotion and Facilitation) Rules, 2020 (i)the application shall be duly signed and verified by the applicant, and may also be filed electronically;