Delhi High Court - Orders
Trusted Info Systems Private Limited vs Indian Computer Emergency Response ... on 8 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7508/2021
TRUSTED INFO SYSTEMS PRIVATE LIMITED ..... Petitioner
Through: Ms. Manmeet Arora and Mr. Tarang
Gupta, Advocates
versus
INDIAN COMPUTER EMERGENCY RESPONSE TEAM & ANR.
..... Respondents
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocates
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 08.04.2022 Due to paucity of time, the matter could not be heard today. List again on 30.5.2022.
YASHWANT VARMA, J APRIL 8, 2022/mw Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:13.04.2022 11:22:14