Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 415(43)] [Section 415] [Entire Act]

Nagpur Province - Subsection

Section 415(43)(d) in The City of Nagpur Corporation Act, 1948

(d)the prohibition of the use of any lift where any by-law made under this sub-section has not been complied with :