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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(2)(b) in Ras Bihari Bose Subharti University Act, 2016

(b)to consider and pass resolutions on the Annual Report and the Annual Accounts of the University and Audit Report of such accounts;