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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

3. Method of Admission.

- (i) The admissions shall be made in the order of merit on the basis of the ranking assigned in PECET, or PECET-AC:
(ii)The total number of candidates to be admitted in B.P.Ed/U.G.D.P.Ed in the University / Government/Private Aided/Private Un-Aided/Aided Minority/ Un-Aided Minority Colleges of Physical Education shall not exceed the intake prescribed by the Government/University from time to time.