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Greater Bengaluru City Corporation -

Section 366 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

366. councillors of the corporation.

Removal of difficulties.- If any difficulty arises in giving effect to theprovisions of this Act the Government may by order, published in the official Gazette, asthe occasion may require, do anything which appears to it to be necessary to remove the