Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Punjab - Subsection Section 12(2)(iii) in The Punjab Agricultural Produce Markets Act, 1961 (iii)[two] [Substituted for 'one' by Punjab Act No. 14 of 2006.] member from amongst the persons licensed under Section 13 :