- Any order or notification issued or published under this Act by the Government or by a Magistrate or officer, the publication and issue thereof, may be proved by the [Official Gazette] [Substituted for the words 'Jarida' by the A.P.A.O. 1957.] in which such order or notification is published or by a copy thereof signed by such Magistrate or officer and by him certified to be a true copy of an original order or notification issued according to the section of this Act applicable thereto.
