Section 2(a) in The West Bengal Board of Madrasah Education Act, 1994.
(a)[ 'Alim Madrasah' means a Madrasah where the Senior Madrasah Education system is followed upto tenth class;] [Inserted by Act No. 10 of 2014, dated 13.8.2014.](aa)[] [Clause 'a' shall be renumbered as Clause 'aa' by Act No. 10 of 2014, dated 13.8.2014.] "Board" means the West Bengal Board of Madrasah Education established under this Act;(aaa)[ 'elementary education' means the general education or Madrasah Education from first class to eighth class. [Inserted by Act No. 10 of 2014, dated 13.8.2014.](aaaa)'Fazil Madrasah' means a Madrasah where the Senior MAdrasah Education system is followed upto twelfth class;]
