Section 3(4)(c) in The Karnataka Local Fund Authorities Fiscal Responsibility Act, 2003

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State of Karnataka - Subsection

Section 3(4)(c) in The Karnataka Local Fund Authorities Fiscal Responsibility Act, 2003

(c)an evaluation of the performance of the fiscal indicators in the previous year vis-a-vis the targets set out earlier, and the likely performance in the current year as per revised estimates;

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State of Karnataka - Subsection

Section 3(4)(c) in The Karnataka Local Fund Authorities Fiscal Responsibility Act, 2003