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[Cites 0, Cited by 0] [Section 360(1)] [Section 360] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 360(1)(d) in Arunachal Pradesh Municipal Act, 2007

(d)that in any locality specified in the notice, the construction of more than a specified number of buildings on each acre of land shall not be allowed, or