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Himachal Pradesh High Court

M/S New Time Industries vs . Revisional Authority & Anr. on 23 August, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

M/s New Time Industries vs. Revisional Authority & anr.

.

STR No.2/2012

23.8.2022 Present: Mr. Goverdhan Sharma, Advocate, vice Mr. Rakesh Sharma, Advocate, for the appellant.

Mr. Ajay Vaidya, Sr. Addl. A.G. for the respondents.

List along with STR No. 4001/2013 on 27.9.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 23.8.2022 (pankaj) ::: Downloaded on - 24/08/2022 20:03:25 :::CIS