Delhi High Court - Orders
Deepali Chugh vs Managing Director (South Asia) M/S. ... on 24 January, 2019
Author: Rekha Palli
Bench: Rekha Palli
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2292/2016
DEEPALI CHUGH ..... Petitioner
Through Mr. Rahul Sharma and Mr. Ravi
Birbal
versus
MANAGING DIRECTOR (SOUTH ASIA) M/S. TURNER
INTERNATIONAL INDIA PVT LTD. ..... Respondent
Through: Mr. Sanjoy Ghose and Mr. Rhishabh
Jetley, Advocates
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 24.01.2019 Arguments heard in part. List for further arguments on 25.01.2019.
REKHA PALLI, J JANUARY 24, 2019/tp