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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(1)(xiv) in Uttarakhand Panchayati Raj Act, 2016

(xiv)to conduct and prosecution of suits and proceedings by or against the Gram Panchayat relating to or arising out of the functions of Samiti ;