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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(d) in Haryana Passenger Transport Scheme, 2003

(d)The intending operator shall offer the bid along with application form given in the booklet referred to in clause 19, in a sealed cover before the Secretary, Regional Transport Authority (District Transport Officer) of the district where the originating point of the route lies.