Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(d) in The Gujarat Diseases of Animals (Control) Act, 1963 (d)"infective animal" means an animal which is affected with a scheduled disease or has recently been in contact with or in close proximity to an animal so affected;
