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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(1)(g) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(g)to the payment of fellowships, scholarships, studentships and other awards to students;