Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in The National Welfare board for Seafarers Rules, 1963 21. Sub-Committees. - The Board may appoint one or more sub-committees, standing or otherwise, to examine and report on any specific problem or problems referred to such Committees.
