State Consumer Disputes Redressal Commission
Anita W/O Jatinder Mohan vs Bathinda Improvement Trust on 29 November, 2010
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB, SCO NO.3009-10, SECTOR 22-D, CHANDIGARH First Appeal No.1826 of 2010 Date of Institution : 19.10.2010 Date of Decision : 29.11.2010 Anita w/o Jatinder Mohan resident of Kothi No.18, 1.36 Acre Scheme, Amrik Singh Road, Bathinda.
.........Appellant Versus Bathinda Improvement Trust, Dr.Mela Ram Road, Bathinda, through its Chairman/E.O. .........Respondent Appeal against the order dated 20.8.2010 of District Consumer Forum, Bathinda. BEFORE Hon'ble Mr.Justice S.N.Aggarwal, President Mrs.Amarpreet Sharma, Member PRESENT For the appellant : Sh.Mukand Gupta, Advocate JUSTICE S.N.AGGARWAL, PRESIDENT For orders, see First Appeal No.1824 of 2010.
( JUSTICE S.N.AGGARWAL ) PRESIDENT ( MRS.AMARPREET SHARMA ) MEMBER November 29 , 2010 vr/-