Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 51 in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

51. Requirement of an appeal.

- Every appeal shall comply with the following requirements; namely, -
(i)it shall be in writing and couched in polite and respectful language and shall be free from unnecessary padding or superfluous verbiage;
(ii)it shall contain all material statements and arguments relied on and shall be complete in itself,
(iii)it shall specify the relief desired,
(iv)it shall not be addressed to director personally.
Chapter - V Pay and Allowances