Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in U.P. Contract Labour (Regulation and Abolition) Rules, 1975

(2)The non-official members of the Board shall be paid travelling allowance for attending a meeting of the Board at such rates as are admissible to Class I Officers of the State Government and daily allowance shall be calculated at the maximum rate admissible to Class I Officers of the State Government in their respective places.