Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 334] [Entire Act] State of Rajasthan - Subsection Section 334(3) in Rajasthan Panchayati Raj Rules, 1996 (3)Transfer any member of the service within the area of the Panchayat Samiti after 2 years or before two years with approval of Standing Committee, Administration.
