Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The State Mental Health Rules, 1990

(1)Official members.-(a) Secretary, Department of Health;
(b)Joint Secretary, Department of Health dealing with Mental Health;
(c)Director of Health Services;
(d)Medical Superintendent, Government Mental Hospital or Head of the Department of Psychiatry, Government Medical College and Hospital.