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Patna High Court - Orders

Nawal Kishore Pd. Singh vs The State Of Bihar & Ors on 20 August, 2015

Author: Jyoti Saran

Bench: Jyoti Saran

   IN THE HIGH COURT OF JUDICATURE AT PATNA
            Civil Writ Jurisdiction Case No.19176 of 2012
======================================================
1. Narendra Kumar Son of Late Musafir Singh Resident of Village Shiv
Narayan Bigha, P.O. Siswan, Police Station Hisua, District Nawada,
Member-Cum-Chairman Pachada P.A.C.S., Hisua Block, Nawada

                                                       .... ....   Petitioner/s
                                   Versus
1. The State of Bihar, through the Registrar, Co-Operative Societies, Bihar,
Patna
2. The District Magistrate-Cum-District Election Officer, Nawada
3. The Sub-Divisional Officer-Cum-Returning Officer, the Nawada Central
Co-Operative Bank Ltd. Nawada
4. The District Co-Operative Officer-Cum-Assistant to District Election
Officer For P.A.C.S.-Cum-Incharge Managing Director, The Nawada
Central Co-Operative Societies, Nawada-Cum-Incharge Managing Director,
The Nawada Central Co-Operative Bank Ltd. Nawada
5. The Block Development Officer-Cum-Election Officer, Hisua Block
And Pachada P.A.C.A. Nawada
6. Sri Braj Kishore Singh Son of Late Sukhdeo Singh Resident of Village
and P.O. Pachada Police Station And Block Hisua, District Nawada,
Member And Candidate of Chairman of Pachada. P.A.C.S.
7. Arvind Kumar Son of Late Janardan Singh Resident of Village Sakara,
P.O. Siswan, Police Station Hisua, District Nawada-Cum-Member And
Candidate of Chairman of Pachada P.A.C.S.
8. Ashok Kumar Jha Son of Surya Kant Jha Resident of Village and P.O.
Sakara, Police Station Hisua, District Nawada
9. Ram Sagar Singh Son of Shiv Balak Singh Resident of Village and P.O.
Sakara, Police Station Hisua, District Nawada
10. Brihaspati Chauhan Son of Ramadhin Chauhan Resident of Village and
P.O. Banshi Bigha, Police Station Hisua, District Nawada
11. Ram Shiv Yadav Son of Ragho Yadav Resident of Village and P.O.
Ranipur, Police Station Hisua, District Nawada
12. Ravindra Kumar Son of Rama Shankar Vidyarthi Resident of Village
P.O. Pachadha, Police Station Hisua, District Nawada
13. Narendra Kumar Son of Jay Nandan Singh Resident of Village P.O.
Sakara, Police Station Hisua
14. Ram Vilas Ram Son of Binda Rajvanshi Resident of Village and P.O.
Pachadha, Police Station Hisua, District Nawada
15. Rita Devi W/O Balendra Singh Resident of Village and P.O. Sakara,
Police Station Hisua, District Nawada
16. Mohan Ravidas Son Of Manager Ravidas Resident of Village and P.O.
Shiv Narayan Bigha, Police Station Hisua, District Nawada
17. Sonamati Devi W/O Panchu Manjhi Resident of Village and P.O. Shiv
Narayan Bigha, Police Station Hisua, District Nawada

                                                .... .... Respondent/s
======================================================
                               with
          Civil Writ Jurisdiction Case No.19988 of 2012
======================================================
 Patna High Court CWJC No.19176 of 2012 (3) dt.20-08-2015

                                          2/6




            1. Sri Shanichar Chouhan S/O Sri Sokha Chouhan R/O Village- Dalelpur,
            Post Office And Police Station- Nardiganj, District- Nawada
            2. Smt. Bimla Rai W/O Sri Krishna Nandan Prasad R/O Villge- Rajapur,
            Post Office And Police Station- Nardiganj, District- Nawada
            3. Sri Anil Singh S/O Krishna Ballabh Singh R/O Villge- Hadia, Post Office
            And Police Station- Nardiganj, District- Nawada
            4. Sri Ram Sagar Singh S/O Late Mathura Singh R/O Village & P.O.-
            Hadia, P.S. & Block- Nardiganj, District- Nawada
            5. Sri Shiv Kumar Singh S/O Late Chandrika Singh R/O Village & P.O.-
            Hadia, P.S. & Block- Nardiganj, District- Nawada
            6. Sri Ramashraya Singh S/O Late Suna Singh R/O Village & P.O.- Hadia,
            P.S. & Block- Nardiganj, District- Nawada
            7. Sri Arvind Kumar S/O Sri Kailash Yadav R/O Village- Dalelpur, P.O. &
            P.S.- Nardiganj, District- Nawada
            8. Smt. Usha Kumari W/O Sri Kishori Yadav R/O Village- Dalelpur, P.O.
            & P.S.- Nardiganj, District- Nawada
            9. Sri Shiv Balak Prasad S/O Late Ram Ratan Prasad R/O Village- Rampur,
            P.O. & P.S.- Nardiganj, District- Nawada
            10. Smt. Lalita Devi W/O Sri Chaneshwar Rajbanshi R/O Village- Gopal
            Nagar, P.O. & P.S.- Nardiganj, District- Nawada
            11. Sri Bundel Manjhi S/O Late Lakhan Manjhi R/O Villge-Sita Rampur,
            P.O. & P.S.- Nardiganj, District- Nawada

                                                                   .... .... Petitioner/s
                                               Versus
            1. The State Of Bihar Through The Registrar` Null Co-Operative Societies,
            Bihar, Patna
            2. The District Magistrate Cum District Election Officer, Nawada
            3. The Sub-Divisional Officer, Nawada
            4. The District Co-Operative Officer Cum Assistant District Election
            Officer Nawada, And In-Charge Assistant Registrar, Nawada Co-Operative
            Circle, Nawada
            5. The Block Development Officer Cum Block Election Officer Of
            P.A.C.S., Nardiganj, Nawada
            6. Sri Shailendra Singh S/O Late Siya Ram Singh R/O Village- Hadia, P.S.-
            Nardiganj, District- Nawada
            7. Sri Raja Birendra Singh Retired Committee Manager, Hadia P.A.C.S.,
            R/O Village & P.O.- Siswa, P.S.- Nardiganj, District- Nawada
            8. Sri Kamta Singh, Committee Manager Hadia P.A.C.S. R/O Village &
            P.O.- Nardidih, District- Nawada
            9. Sri Mahesh Singh S/O Late Kailash Singh R/O Village & P.O.- Hadia,
            P.S. & Block- Nardiganj, District- Nawada
            10. Sri Raj Kishore Singh S/O Late Deoki Nandan Singh R/O Village &
            P.O.- Hadia, P.S. & Block- Nardiganj, District- Nawada
            11. Sri Satyendra Singh S/O Sri Suresh Singh R/O Village & P.O.- Hadia,
            P.S. & Block- Nardiganj, District- Nawada
            12. Sri Sudhir Prasad S/O Late Krishna Ballabh Singh R/O Village & P.O.-
            Hadia, P.S. & Block- Nardiganj, District- Nawada
            13. Kuldip Prasad S/O Jagdeo Prasad R/O Village- Rampur, P.O. & P.S.-
            Nardiganj, District- Nawada, Presently Chairman, Hadiya P.A.C.S.,
            Nawada
 Patna High Court CWJC No.19176 of 2012 (3) dt.20-08-2015

                                          3/6




                                                                 .... .... Respondent/s
            ======================================================
                                              with
                         Civil Writ Jurisdiction Case No.19885 of 2012
            ======================================================
            1. Kuldip Prasad Son of Jagdeo Prasad Resident of Village- Rampur, P.O.
            & P.S.- Nardiganj, District- Nawada, Presently Chairman, Hadiya P.A.C.S.,
            Nawada

                                                                  .... ....   Petitioner/s
                                               Versus
            1. The State of Bihar, through the Registrar, Co-Operative Societies,
            Bihar, Patna
            2. The District Magistrate, Nawada, District Nawada
            3. The Sub Divisional Officer, Nawada
            4. The District Co-Operative Officer, Nawada, District Nawada
            5. The Block Development Officer, Nardiganj, Nawada
            6. Sri Shailendra Singh Son of Late Siya Ram Singh Resident of Village-
            Hadia, P.S.- Nardiganj, District- Nawada
            7. Sri Raja Birendra Singh, Retired Committee Manager, Hadia P.A.C.S.,
            Resident Of Village & P.O.- Siswa, P.S.- Nardiganj, District- Nawada
            8. Sri Kamta Singh, Committee Manager Hadia P.A.C.S., Resident Of
            Village & P.O.- Nardidih, District- Nawada
            9. Sri Mahesh Singh Son of Late Kailash Singh Resident of Village & P.O.-
            Hadia, P.S. & Block- Nardiganj, District- Nawada
            10. Sri Raj Kishore Singh Son of Late Deoki Nandan Singh Resident of
            Village & P.O.- Hadia, P.S. & Block- Nardiganj, District- Nawada
            11. Sri Satyendra Singh Son Of Sri Suresh Singh Resident of Village &
            P.O.- Hadia, P.S. & Block- Nardiganj, District- Nawada
            12. Sri Sudhir Prasad Son Of Late Krishna Ballabh Singh Resident of
            Village & P.O.- Hadia, P.S. & Block- Nardiganj, District- Nawada
            13. Sri Anil Singh Son Of Late Krishna Ballabh Singh Resident of Village
            & P.O.- Hadia, P.S. & Block- Nardiganj, District- Nawada
            14. Sri Ram Sagar Singh Son Of Late Mathura Singh Resident of Village &
            P.O.- Hadia, P.S. & Block- Nardiganj, District- Nawada
            15. Sri Shiv Kumar Singh Son Of Late Chandrika Singh Resident of Village
            & P.O.- Hadia, P.S. & Block- Nardiganj, District- Nawada
            16. Sri Ramashraya Singh Son Of Late Suna Singh Resident of Village &
            P.O.- Hadia, P.S. & Block- Nardiganj, District- Nawada
            17. Sri Sanichar Chauhan Son Of Sri Sona Chauhan Resident of Village-
            Dalelpur, P.O. & P.S.- Nardiganj, District- Nawada
            18. Sri Arvind Kumar Son Of Sri Kailash Yadav Resident of Village-
            Dalelpur, P.O. & P.S.- Nardiganj, District- Nawada
            19. Smt. Usha Kumari Wife Of Sri Kishori Yadav Resident of Village-
            Dalelpur, P.O. & P.S.- Nardiganj, District- Nawada
            20. Smt. Bimla Rai Wife Of Sri Krishna Nandan Prasad Resident of
            Village- Rajapur, P.O. & P.S.- Nardiganj, District- Nawada
            21. Sri Shiv Balak Prasad Son Of Late Ram Ratan Prasad Resident of
            Village- Rampur, P.O. & P.S.- Nardiganj, District- Nawada
            22. Smt. Lalita Devi, Sri Chaneshwar Rajbanshi, Resident of Village-
            Gopal Nagar, P.O. & P.S.- Nardiganj, District- Nawada
            23. Sri Bundel Manjhi Son Of Late Lakhan Manjhi Resident of Village-
 Patna High Court CWJC No.19176 of 2012 (3) dt.20-08-2015

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            Sita Rampur, P.O. & P.S.- Nardiganj, District- Nawada

                                                              .... .... Respondent/s
            ======================================================
                                             with
                        Civil Writ Jurisdiction Case No.19186 of 2012
            ======================================================
            1. Nawal Kishore Prasad Singh Son Of Jageshwar Singh Resident of
            Village And P.O. Oraina, Police Station Muffasil, District Nawada, At
            Present Chairman, Oraina Primary Agricultural Co-Operative Society,
            Nawada

                                                                   .... .... Petitioner/s
                                               Versus
            1. The State Of Bihar, Through The Registrar, Co-Operative Societies,
            Bihar, Patna
            2. The District Magistrate-Cum-District Election Officer, Nawada
            3. The Sub-Divisional Officer-Cum-Returning Officer, the Nawada Central
            Co-Operative Bank Ltd. Nawada
            4. The District Co-Operative Officer Cum Incharge Managing Director The
            Nawada Central Co-Operative Bank Ltd.-Cum-Incharge Assistant Registrar,
            Nawada Co-Operative Circle, Nawada-Cum-P.A.C.S. Election Nodel
            Officer, Nawada
            5. The Block Development Officer-Cum-Block Election Officer, Nawada
            6. Sri Manoj Kumar Son Of Sri Ram Nandan Singh Resident of Village
            And P.O. Oraina, Police Station Muffasil, District Nawada
            7. Sri Ajit Kumar Son Of Panch Ratan Singh Resident Of Village and P.O.
            Orakanpur, Police Station Muffasil, District Nawada
            8. Sri Ravi Kumar Rajnish Son Of Deoki Yadav Resident of Village
            Goddhoba, Police Station Muffasil, District Nawada
            9. Sri Shailendra Kumar Son Of Sri Karu Mahto Resident of Village
            Bharosa, Police Station Muffasil, District Nawada
            10. Gopal Prasad Singh Son Of Late Lakhan Singh Resident of Village
            Oraina, Police Station Muffasil, District Nawada
            11. Manoj Kumar Son Of Late Saryu Singh Resident Of Village Oraina,
            Police Station Muffasil, District Nawada
            12. Rajeev Kumar Son Of Sri Raj Ballav Singh Resident Of Village Oraina,
            Police Station Muffasil, District Nawada
            13. Arun Kumar Son Of Punna Rajak Resident Of Village Oraina, Police
            Station Muffasil, District Nawada
            14. Sunil Choudhary Son Of Krishna Choudhary Resident Of Village
            Bharosa, Police Station Muffasil, District Nawada
            15. Arun Devi W/O Alakhdeo Singh Resident Of Village Bharosa, Police
            Station Muffasil, District Nawada
            16. Kautesh Kumar Son of Baijnath Singh Resident Of Village Oradhanpur,
            Police Station Muffasil, District Nawada
            17. Tano Singh Son of Late Bilas Singh Resident of Village Oradhanpur,
            Police Station Muffasil, District Nawada
            18. Mahabir Yadav Son of Banshi Yadav Resident of Village Ishri, Police
            Station Muffasil, District Nawada
            19. Jainul Abid Son Of Late Moinuddin Resident of Village Sahpur, Police
            Station Muffasil, District Nawada
 Patna High Court CWJC No.19176 of 2012 (3) dt.20-08-2015

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            20. Meena Devi W/O Rajeev Kumar @ Rajendra Singh Resident Of Village
            Oraina, Police Station Muffasil, District Nawada

                                                                .... .... Respondent/s
            ======================================================
                                              with
                         Civil Writ Jurisdiction Case No.20736 of 2012
            ======================================================
            1. Narendra Kumar Son Of Late Musafir Singh Resident Of Village - Shiv
            Narayan Bigha, P.O. - Siswan, P.S. - Hasua, District - Nawada, Presently
            Chairman, Pachadha P.A.C.S., Hasua, Nawada

                                                                    .... .... Petitioner/s
                                               Versus
            1. The State Of Bihar , through the Registrar, Co-Operative Societies, Bihar,
            Patna
            2. Bihar State Election Authority, through the Chief Election Officer, Bihar,
            Patna
            3. The District Magistrate, Cum District Election Officer, Nawada
            4. The Sub-Divisional Officer, Nawada, Cum Election Officer, the Nawada
            Central Co-Operative Bank Ltd., Nawada
            5. The District Co-Operative Officer, Cum In-Charge Assistant Registrar,
            Nawada Co-Operative Circle, Nawada, Cum Assistant Election Officer,
            And In-Charge Managing Director, The Nawada Central Co-Operative
            Bank Ltd., Nawada
            6. The Block Development Officer, Cum Block Election Officer of
            P.A.C.S., Hasua, Nawada
            7. The Branch Manager, the Nawada Central Co-Operative Bank Ltd.,
            Hasua Branch, Hasua, Nawada

                                                              .... .... Respondent/s
            ======================================================
                                             with
                        Civil Writ Jurisdiction Case No.20969 of 2012
            ======================================================
            1. Nawal Kishore Prasad Singh S/O Jageshwar Singh R/O Village- Oraina,
            P.O.- Odhanpur, P.S.- Nawada, District- Nawada, Presently Chairman,
            Nawada Vyapar Mandal, Nawada

                                                                    .... .... Petitioner/s
                                               Versus
            1. The State of Bihar through the Registrar Co-Operative Societies, Bihar,
            Patna
            2. Bihar State Election Authority, through the Chief Election Officer, Bihar,
            Patna
            3. The District Magistrate Cum District Election Officer, Nawada
            4. The Sub-Divisional Officer, Nawada cum Election Officer the Nawada
            Central Co-Operative Bank Ltd., Nawada
            5. The District Co-Operative Officer Cum In-Charge Assistant Registrar
            Nawada Co-Operative Circle, Nawada Cum Assistant Election Officer And
            In-Charge Managing Director, The Nawada Central Co-Operative Bank
            Ltd., Nawada
             Patna High Court CWJC No.19176 of 2012 (3) dt.20-08-2015

                                                      6/6




                        6. The Block Development Officer Cum Block Election Officer of P.A.C.S.,
                        Nardiganj, Nawada
                        7. The Branch Manager the Nawada Central Co-Operative Bank Ltd.,
                        Hasua Branch, Hasua, Nawada

                                                                          .... .... Respondent/s
                        ======================================================
                        Appearance :
                        (In CWJC No.19176 of 2012)
                        For the Petitioner/s  :   Mr. Arbind Kumar Singh, Adv.
                        For the Respondent/s    : Mr. Prahlad Kr. Bhagat, GP-13
                        (In CWJC No.19988 of 2012)
                        For the Petitioner/s  :   Mr. Arbind Kumar Singh, Adv.
                        For the Respondent/s    : Mr. G.K. Agrwal GA10
                        (In CWJC No.19885 of 2012)
                        For the Petitioner/s  :   Mr. Arbind Kumar Singh, Adv.
                        For the Respondent/s  : Mr. Awdhesh Kumar Pandey GA9
                        (In CWJC No.19186 of 2012)
                        For the Petitioner/s  :   Mr. Arbind Kumar Singh, Adv.
                        For the Respondent/s  : Mr. Madhuresh Prasad, GP12
                        (In CWJC No.20736 of 2012)
                        For the Petitioner/s  :   Mr. Arbind Kumar Singh, Adv.
                        For the Respondent/s  : Mr. Amar Nath Deo, SC26
                        (In CWJC No.20969 of 2012)
                        For the Petitioner/s  :   Mr. Arbind Kumar Singh, Adv.
                        For the Respondent/s  : Mr. Rajesh Kr.Verma, SC27
                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
                        ORAL ORDER

3       20-08-2015

Learned counsel for the parties are present.

Mr. Arbind Kumar, learned counsel for the petitioners submits that by passage of time these matters have rendered infructuous.

In view of the submission so made by learned counsel for the petitioners, the writ petitions are disposed of as having become infructuous.

Bibhash/-                                                   (Jyoti Saran, J)

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