Madhya Pradesh High Court
Sanjay Jaitwar vs The State Of Madhya Pradesh Thr on 22 December, 2016
1
WP. No.5955/2016
22.12.2016
Shri Prashant Sharma, Advocate for the petitioner.
Shri Praveen Newaskar Govt. Advocate for the
respondent/State.
Shri Arvind Dudawat, Advocate for the respondent board. As prayed, let the case be listed immediately after ensuing winter vacation.
(Sheel Nagu) (S.K. Awasthi)
ar Judge Judge