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Madhya Pradesh High Court

Sanjay Jaitwar vs The State Of Madhya Pradesh Thr on 22 December, 2016

                                   1
                                                    WP. No.5955/2016


     22.12.2016
           Shri Prashant Sharma, Advocate for the petitioner.
           Shri   Praveen    Newaskar    Govt.    Advocate      for   the
     respondent/State.

Shri Arvind Dudawat, Advocate for the respondent board. As prayed, let the case be listed immediately after ensuing winter vacation.





           (Sheel Nagu)                          (S.K. Awasthi)
ar           Judge                                   Judge