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Lok Sabha Debates

Resignation Of Shri Purno Agitok Sangama, An Elected Member From Tura ... on 15 April, 2008

> Title : Resignation of Shri Purno Agitok Sangama, an elected member from Tura Parliamentary Constituency of Meghalaya w.e.f. 20th March, 2008. MR. SPEAKER:  I have to inform the House that on 18th March, 2008, I received letter dated 10th March, 2008, from Shri Purno Agitok Sangma, an elected Member from Tura Parliamentary Constituency of Meghalaya, resigning from the membership of Lok Sabha with immediate effect.           I have accepted his resignation with effect from 20th March, 2008. 

  … (Interruptions)

MR. SPEAKER:    Hon. Members, it seems that many hon. Members are concerned about the issue of price rise. … (Interruptions)

MR. SPEAKER:  The names of those who raise slogans may be noted down.  There is already a list of business for the House today.   I request you all to please cooperate. … (Interruptions)

MR. SPEAKER:  You may make your observations in the discussion.  You can contribute at that time.  It seems that you are not in a mood to work.  You are not going to discuss a very important subject.  I adjourn the House to meet at 11 a.m. on the 16th of April, 2008. 


    

  11.32 hrs   The Lok Sabha then adjourned till Eleven of the Clock    

on  Wednesday, April 16, 2008/Chaitra 27, 1930 (Saka).        [r2]    

    

    

                              

  

    

    

      

     

  

  

Fd. By ‘b’ [R1]    

  

  

 [r2] Friday, March 10, 2000/Phalguna 20, 1921 (Saka).