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State of Uttar Pradesh - Section

Section 355 in The U.P. Co-operative Societies Rules, 1968

355. [ [Substituted for Rules '355 to 359' by Notification No. 3849/XLIX-1-98-7(11)-97, dated 31-10-1998 (w.e.f. 31-10-1998).]

An application for enquiry in co-operative society under sub-section (2) of Section 65 shall be accompanied by fees at the rate specified below:
  Rs.
(i) in case of an Agricultural Primary Co-operative Society 25
(ii) in case of a district level Central Co-operative Society 100
(iii) in case of an Apex Level Co-operative Society 150
(iv) in case of any other co-operative society 50