[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 355 in The U.P. Co-operative Societies Rules, 1968
355. [ [Substituted for Rules '355 to 359' by Notification No. 3849/XLIX-1-98-7(11)-97, dated 31-10-1998 (w.e.f. 31-10-1998).]
An application for enquiry in co-operative society under sub-section (2) of Section 65 shall be accompanied by fees at the rate specified below:| Rs. | |
| (i) in case of an Agricultural Primary Co-operative Society | 25 |
| (ii) in case of a district level Central Co-operative Society | 100 |
| (iii) in case of an Apex Level Co-operative Society | 150 |
| (iv) in case of any other co-operative society | 50 |