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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(1)All warehouses and store-places shall be provided with sufficient means of escape in case of fire for the dock workers employed therein and all the means of escape, other than the means of exit ordinarily used, shall be distinctively marked in a language understood by the majority of the dock workers.