Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 50 in Rajasthan Panchayati Raj Rules, 1996 50. Suspension of a sitting. - The presiding authority may in case of a grave disorder arising in the meeting of a Panchayati Raj Institution suspend any sitting for a time to be decided by him.
