Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(8) in Rajasthan Lakes (Protection and Development) Authority Act, 2015 (8)The Authority shall meet at least once in six months; however, the Chairperson shall have power to call a meeting of the Authority at any time.
