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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(3) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(3)All colleges, research and experimental stations and other institutions coming under the jurisdiction and authority of the University shall be constituent units of the University under the full management and control of the University officers and authorities. No unit shall be recognized as an affiliated unit.