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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(2)(ix) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(ix)promote public-private partnership for carrying out extension activities in its area viz, collection, maintenance and dissemination of information in respect of production, sale, storage, processing, prices and movement of notified agricultural produce;