Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Assam - Subsection Section 3(20) in The Assam Excise Act, 1910 (20)"Tari" means, juice, whether fermented or unfermented, drawn from any kind of palm tree.
