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State of Goa - Section

Section 19 in The Goa, Daman and Diu Land Revenue (Record of Rights and Register of Cultivators) Rules, 1969

19. Mutation entries corresponding to entries in register of cultivation and crops.

- Where an entry made in the register of cultivators and crops relating to a survey number or a sub-division of a survey number indicates a mutation in respect of such land, the Talathi shall make an entry in the mutation register about the mutation. Thereafter the provisions of the rules 10 to 14 shall mutatis mutandis apply.