Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Maharashtra - Section Section 5 in The Maharashtra Irrigation Act, 1976 5. Division of state into irrigation areas. For the purposes of this Act, the Appropriate Authority may divide the area within its jurisdiction into regions, circles, division, sub-divisions and sections in such manner as it deems fit and may, from time to time, alter their limits.
