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[Cites 0, Cited by 61] [Entire Act]

State of Uttar Pradesh - Section

Section 87A in The U.P. Municipalities Act, 1916

87A.

[* * *] [Omitted by U.P. Act No. 22 of 2001, Section 4 (w.e.f. 5.10.2001).][Uttarakhand] [The word 'Uttaranchal' Substituted by Act No. 52 of 2006.] Amendment[Section 87-A of the principal Act shall be omitted.] [Omitted by Uttaranchal Act No. 11 of 2005.]