Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] NCT Delhi - Subsection Section 78(3) in Delhi Co-operative Societies Act, 1972 (3)Any vacancy in the membership of the Tribunal shall be filled by the Lieutenant-Governor.
