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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

(2)The amount recovered under sub-section (i) shall be dealt with in accordance with the order under which the liability to pay or deposit such amount arose.