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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(d) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(d)"Distillery Officer" means an Excise Officer appointed by the Commissioner to be in-charge of a distillery/manufactory and includes Assistant Distillery Officer so appointed.