Rajasthan High Court - Jaipur
Rajasthan Financial Corporation vs Ol Of M/S San India Electro Chem (P) Ltd on 21 October, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench **
1-Company Appeal No.04055/2008 (Def) Rajasthan Financial Corporation Versus OL of M/s San India Electro Chem (P) Ltd.
2-Company Appl. No.32/2009 RIICO Versus OL of M/s San India Electro Chem (P) Ltd.
Date of Order ::: 21/10/2010 Hon'ble Mr. Justice Ajay Rastogi Mr. Abhitava Jatav for Mr. JK Singhi, for appellant (RFC) Mr. Ram Kumar Sharma, for applicant (RIICO) Mr. Gaurav Sharma, for respondent (OL) in Co.Appl.No.32/09. Application has been filed U/s 5 of Limitation Act seeking condonation of delay in filing Company Appeal but the same is very evasive. Counsel for appellant (RFC) wants time to file additional affidavit in support of the application seeking condonation. List on 28/10/2010 alongwith Co.Appl. NO.32/2009 showing name of Shri JK Singhi for appellant (RFC) in the cause list.
(Ajay Rastogi), J.
K.Khatri/p1/ 04055Co.App2008-DefOct21-Adj.doc